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State of Goa - Section

Section 43 in Goa Prisons Rules, 2006

43. Superintendent to make guidelines for guidance of guards with arms.

- The Superintendent of a prison shall, with the approval of the Inspector-General, draw up guidelines for the guidance of the guards with arms to meet local requirements, giving the distribution of such guards and the number and position of the sentries, and defining the details of their beats. A copy of such guidelines translated into regional language and signed by the Superintendent, shall be hung up in the guardroom.