Himachal Pradesh High Court
State Of H.P. vs . Bhagirath Kapil on 2 June, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
State of H.P. vs. Bhagirath Kapil .
Cr. Appeal No. 277 of 2021.
02.06.2023 Present: Mr. B.N. Sharma, Addl. A.G., for the appellant.
Mr. Ajay Thakur, Advocate, vice counsel for the respondent.
2023.
r to List the appeal for hearing on 23rd June, (Satyen Vaidya) Judge 2nd June, 2023.
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