Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

State Of H.P. vs . Bhagirath Kapil on 2 June, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

State of H.P. vs. Bhagirath Kapil .

Cr. Appeal No. 277 of 2021.

02.06.2023 Present: Mr. B.N. Sharma, Addl. A.G., for the appellant.

Mr. Ajay Thakur, Advocate, vice counsel for the respondent.

2023.

r to List the appeal for hearing on 23rd June, (Satyen Vaidya) Judge 2nd June, 2023.

(jai) ::: Downloaded on - 02/06/2023 20:34:00 :::CIS