Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Uttar Pradesh - Subsection Section 60(2) in The U.P. Factories Rules, 1950 (2)Nothing in this rule shall be deemed to make any exemption from the requirements of the provisions of rules made under any other Act.Means of Escape in Case of Fire[Section 38(7)]
