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Supreme Court - Daily Orders

The Vvf Ltd. Employees Union vs M/S. Vvf India Limited on 21 February, 2024

Bench: Aniruddha Bose, Sanjay Kumar

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     ITEM NO.101                         COURT NO.5                 SECTION III

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal Nos. 2744-2745/2023

     THE VVF LTD. EMPLOYEES UNION                                   Appellant(s)

                                                VERSUS

     M/S. VVF INDIA LIMITED & ANR.                                  Respondent(s)

     (IA No. 158169/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
     GROUNDS)

     WITH
     C.A. No. 2754/2023 (III)
     (IA No. 91482/2020 - AMENDMENT OF APPEAL / PETITION / I.A.
     IA No. 140245/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 98645/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 61278/2021 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 160998/2019 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
     FACTS)

     Date : 21-02-2024 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MR. JUSTICE SANJAY KUMAR

     For Appellant(s)             Mr. Jamshed P. Cama, Sr. Adv.
                                  Mr. Anil Kumar Mishra-i, AOR
                                  Mr. Prashant Pavaskar, Adv.
                                  Mr. Supantha Sinha, Adv.
                                  Mr. Anand Amrit Raj, Adv.

                                  Mr. Sanjay Singhvi, Sr. Adv.
                                  Mr. Bennet D' Costa, Adv.
                                  Ms. Jignasha Pandya, Adv.
                                  Mr. Nitin S. Tambwekar, Adv.
                                  Mr. Seshatalpa Sai Bandaru, AOR
Signature Not Verified

Digitally signed by
     For Respondent(s)
SNEHA DAS
Date: 2024.02.21
                                  Mr. Sanjay Singhvi, Sr. Adv.
                                  Mr. Bennet D' Costa, Adv.
16:56:35 IST
Reason:


                                  Ms. Jignasha Pandya, Adv.
                                  Mr. Nitin S. Tambwekar, Adv.
                                  Mr. Seshatalpa Sai Bandaru, AOR
                                    2



                     Mr. Jamshed P. Cama, Sr. Adv.
                     Mr. Anil Kumar Mishra-i, AOR
                     Mr. Prashant Pavaskar, Adv.
                     Mr. Supantha Sinha, Adv.
                     Mr. Anand Amrit Raj, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

Heard learned counsel for the parties. Arguments concluded.

Judgment reserved.

Written submissions/ short notes be filed by 26.02.2024.

(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR