Supreme Court - Daily Orders
The Vvf Ltd. Employees Union vs M/S. Vvf India Limited on 21 February, 2024
Bench: Aniruddha Bose, Sanjay Kumar
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ITEM NO.101 COURT NO.5 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Nos. 2744-2745/2023
THE VVF LTD. EMPLOYEES UNION Appellant(s)
VERSUS
M/S. VVF INDIA LIMITED & ANR. Respondent(s)
(IA No. 158169/2021 - PERMISSION TO PLACE ADDITIONAL FACTS AND
GROUNDS)
WITH
C.A. No. 2754/2023 (III)
(IA No. 91482/2020 - AMENDMENT OF APPEAL / PETITION / I.A.
IA No. 140245/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 98645/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 61278/2021 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 160998/2019 - PERMISSION TO PLACE ON RECORD SUBSEQUENT
FACTS)
Date : 21-02-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MR. JUSTICE SANJAY KUMAR
For Appellant(s) Mr. Jamshed P. Cama, Sr. Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. Prashant Pavaskar, Adv.
Mr. Supantha Sinha, Adv.
Mr. Anand Amrit Raj, Adv.
Mr. Sanjay Singhvi, Sr. Adv.
Mr. Bennet D' Costa, Adv.
Ms. Jignasha Pandya, Adv.
Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
Signature Not Verified
Digitally signed by
For Respondent(s)
SNEHA DAS
Date: 2024.02.21
Mr. Sanjay Singhvi, Sr. Adv.
Mr. Bennet D' Costa, Adv.
16:56:35 IST
Reason:
Ms. Jignasha Pandya, Adv.
Mr. Nitin S. Tambwekar, Adv.
Mr. Seshatalpa Sai Bandaru, AOR
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Mr. Jamshed P. Cama, Sr. Adv.
Mr. Anil Kumar Mishra-i, AOR
Mr. Prashant Pavaskar, Adv.
Mr. Supantha Sinha, Adv.
Mr. Anand Amrit Raj, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. Arguments concluded.
Judgment reserved.
Written submissions/ short notes be filed by 26.02.2024.
(SNEHA DAS) (VIDYA NEGI) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR