Punjab-Haryana High Court
Flsmidth Private Limited vs Excise And Taxation Officer And Ors on 12 March, 2025
Author: Sanjeev Prakash Sharma
Bench: Sanjeev Prakash Sharma
Neutral Citation No:=2025:PHHC:035273-DB
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-19106
19106-2024 (O&M)
Reserved on 04.12.2024
Date of Decision: 12th of March, 2025
FLSmidth Private Ltd. ........Petitioner
V/S
EXCISE AND TAXATION OFFICER-CUM
OFFICER CUM-PROPER
PROPER OFFICER AND
OTHERS
.....Respondents
CORAM: HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA
HON'BLE MR. JUSTICE SANJAY VASHISTH
Present: Mr. Surjeet Bhadu, Advocate,
Mr. Veer Singh, Mr. Rupender Sinhmar, Mr. Karan Sachdev,
Ms. Sanya Thakur, Mr. Agam Bansal, and
Ms. Kanika Malhotra, Advocatess for the petitioner(s)
Ms. Mamta Singla Talwar, DAG, Haryana.
Mr. Gurinderjit Singh, Sr. Panel Counsel with
Ms. Ashima Mor, and Mr. Gyan Parkash Saini, Advocates
for the respondent(s) - UOI.
***
SANJEEV PRAKASH SHARMA, J.
1. Disposed of.
2. For detailed orders, see the judgment of even date passed in CWP-1138-2024 2024 (O&M) titled as "M/S M/S GARG RICE MILLS AND OTHERS Vs. STATE OF PUNJAB & ORS.""
3. Pending applications, if any, filed in this case stand disposed of accordingly.
[SANJEEV SANJEEV PRAKASH SHARMA SHARMA] JUDGE [SANJAY VASHISTH VASHISTH] JUDGE March 12, 2025 Ess Kay Whether speaking / reasoned : Yes / No Whether Reportable : Yes / No 1 of 1 ::: Downloaded on - 05-04-2025 04:16:18 :::