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Union of India - Section

Section 216 in The Merchant Shipping Act, 1958

216. Delivery of official logs to shipping masters. -

The master of every ship for which an official log book is required to be kept under this Act shall, within forty-eight hours after the ship's arrival at her final port of destination in India or upon the discharge of the crew, whichever first happens, deliver the official log book of the voyage to the shipping master before whom the crew is discharged.