Rajasthan High Court - Jaipur
O/L Of M/S Nine Apparels Pvt Ltd vs M/S Primus Retails Pvt Ltd And Others on 27 August, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Company Application No. 27/2016
O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner
Versus
M/s Indigo Apparelss Pvt Ltd And Others
----Respondent
Connected With S.B. Company Application No. 28/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Rishabh Trading Co And Others
----Respondent S.B. Company Application No. 29/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Singhland Marketing P Ltd And Others
----Respondent S.B. Company Application No. 31/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus Rajkumari Ktatana And Others
----Respondent S.B. Company Application No. 35/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Studio Lcx Fashions Pvt Ltd And Othe
----Respondent S.B. Company Application No. 36/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Bedi Collection And Otehrs
----Respondent S.B. Company Application No. 40/2016 O/l Of M/s Nine Apparels Pvt Ltd (Downloaded on 06/06/2021 at 06:26:14 PM) (2 of 5) [COAP-27/2016]
----Petitioner Versus M/s Mehak Fashion And Others
----Respondent S.B. Company Application No. 43/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus Param Mahajan Welfare Trust
----Respondent S.B. Company Application No. 44/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Cartel Clothing Pvt Ltd
----Respondent S.B. Company Application No. 48/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Bedi Collection And Otehrs
----Respondent S.B. Company Application No. 49/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus Raj Kumari And Others
----Respondent S.B. Company Application No. 53/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Shipra Hotels Ltd And Others
----Respondent S.B. Company Application No. 59/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Isuzu Garments A Nd Others
----Respondent S.B. Company Application No. 60/2016 (Downloaded on 06/06/2021 at 06:26:14 PM) (3 of 5) [COAP-27/2016] O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Jyotika Fashions And Others
----Respondent S.B. Company Application No. 61/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Abdullah Garments And Others
----Respondent S.B. Company Application No. 62/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus Mrs Shakuntala Sharma And Othrs
----Respondent S.B. Company Application No. 63/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Pahanava And Othrs
----Respondent S.B. Company Application No. 80/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus Amit Khatana And Others
----Respondent S.B. Company Application No. 81/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Rumy Garments And Others
----Respondent S.B. Company Application No. 86/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Shipra Hotels Ltd And Others
----Respondent (Downloaded on 06/06/2021 at 06:26:14 PM) (4 of 5) [COAP-27/2016] S.B. Company Application No. 90/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus Vineet Jain And Others
----Respondent S.B. Company Application No. 91/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Shivani Enterprises And Others
----Respondent S.B. Company Application No. 94/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Mukesh Enterprises And Others
----Respondent S.B. Company Application No. 96/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Shipra Constructions Pvt Ltd
----Respondent S.B. Company Application No. 98/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Arora Collection And Others
----Respondent S.B. Company Application No. 100/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Bhushan Fashions And Others
----Respondent S.B. Company Application No. 101/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Unitech Amusement Parks Ltd And Ors (Downloaded on 06/06/2021 at 06:26:14 PM) (5 of 5) [COAP-27/2016]
----Respondent S.B. Company Application No. 102/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s New Way Retails Pvt Ltd
----Respondent S.B. Company Application No. 103/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s Maa Bhawani And Others
----Respondent S.B. Company Application No. 104/2016 O/l Of M/s Nine Apparels Pvt Ltd
----Petitioner Versus M/s S P Enterprises And Others
----Respondent For Petitioner(s) : Mr. Gaurav Sharma For Respondent(s) : Mr. Vikas Jain HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Order 27/08/2019 Official Liquidator has filed a report.
The respondents seeks some time to examine the report.
List these matters after four weeks.
(PUSHPENDRA SINGH BHATI),J Sunita Kanwar /SS/3-32 (Downloaded on 06/06/2021 at 06:26:14 PM) Powered by TCPDF (www.tcpdf.org)