Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(ii) in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999

(ii)composition of district panchayat and its committees, functioning of the district panchayat and committees including important resolutions passed;