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[Cites 0, Cited by 3] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(3) in West Bengal Estates Acquisition Act, 1953

(3)Every such notification shall be published in the first instance, in at least two issues of each of two newspapers (one of which must be in the Bengali language) circulating in West Bengal and also by affixing at each police-station and sub-registry office within the district or part of the district, specified in the notification and by beat of drums and in any other manner, if any, as may be prescribed.