Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 109 in The Bombay Land Revenue Code, 1879 109. [Officers to correct clerical and admitted errors in Settlement Register, and inquire into and pass orders on applications for mutation of names.] Repealed by Bombay IV of 1913, section 49.
