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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(vi) in Rajasthan Land Revenue (Land Records) Rules, 1957

(vi)[ to perform the work of census of Minor Irrigation and other related matters.] [Added by GSR 57, Dated 19-8-95; published in Rajasthan Gazette Part IV-C(1), Dated 6-9-95, p. 105.]