Section 233(1) in The Navy (Pay And Allowances) Regulations, 1966
(1)Indian Navy recruits enrolled by recruiting officers are entitled to an advance of pay of [five rupees] [Subtitued by S.R.O. 9-E, dated 19th Marh, 1974] when proceeding to join their training establishments and where the journey to such establishments takes five days or more, the said advance may be increased up to [ten rupees] [Subtitued by S.R.o. 9-E, dated 19th Marh, 1974] at the discretion of the recruiting officer.
