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State of Rajasthan - Section

Section 268 in Rajasthan Land Revenue (Land Records) Rules, 1957

268. Posting and Transfers.

- The Head Master and Teachers shall be posted to districts by the Board of Revenue. The staff for each school will be fixed from time to time with reference to its needs. Transfers shall be made by the Board of Revenue.[269. Leave. - Casual leave and other kinds of leave shall be sanctioned by the Collector of the district in which the Patwar Training School is situated] [Substituted by GSR 52, Dated 8-7-86; published in Rajasthan Gazette Part IV-C(I), Dated 14-8-86, p. 145.].