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State of Puducherry - Section

Section 8 in The Puducherry Open Places (Prevention Of Disfigurement) Act, 2000

8. Punishment of abettors

Whoever in any manner whatsoever causes, procures, counsels, aids, abets or is accessory to, the commission of any offence under section 3, section 4 or section 5, shall be punished with the punishment provided for the offence.