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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1)(a) in The Punjab Lokpal Act, 1996

(a)that he cannot make any inquiry in respect of the complaint by reason of the provision of [sub-section 3 of section 10] [Substituted vide Act No. 1 of 1998.]; or