Custom, Excise & Service Tax Tribunal
Cce, Indore vs M/S Gwalior Chemical Ind. Ltd on 20 August, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH COURT NO. 1 Excise Appeal No. 3484 of 2006 & Excise Cross Objection No. 123 of 2008 CCE, Indore Appellant (Rep. by Sh. R.K. Verma, DR) versus M/s Gwalior Chemical Ind. Ltd. Respondent
(Rep by Sh. Hemant Bajaj, Adv. & Ms. Asima Nair, Adv.) DATE OF HEARING : 20.08.2008 ORDER SHEET {{{{{{ On the joint request of the parties, adjourned to 27th August, 2008.
(JUSTICE S.N. JHA) PRESIDENT Golay