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Custom, Excise & Service Tax Tribunal

Cce, Indore vs M/S Gwalior Chemical Ind. Ltd on 20 August, 2008

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI

PRINCIPAL BENCH  COURT NO. 1



Excise Appeal No. 3484 of 2006 &
Excise Cross Objection No. 123 of 2008 


CCE, Indore                                                               Appellant
(Rep. by Sh. R.K. Verma,  DR)
	

versus

M/s Gwalior Chemical Ind. Ltd.                           Respondent

(Rep by Sh. Hemant Bajaj, Adv. & Ms. Asima Nair, Adv.) DATE OF HEARING : 20.08.2008 ORDER SHEET {{{{{{ On the joint request of the parties, adjourned to 27th August, 2008.

(JUSTICE S.N. JHA) PRESIDENT Golay