Jammu & Kashmir High Court
M/S.Trb Infratech Pvt. Ltd vs Ut Of J&K And Ors on 3 December, 2020
Author: Sanjeev Kumar
Bench: Sanjeev Kumar
Suppl. 1
Admission
Sr. No. 102
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conferencing from Srinagar)
WP (C) 1861/2020
CM No. 6689/2020
CM No. 6690/2020
M/S.TRB Infratech Pvt. Ltd
Petitioner(s)
Through: Mr. Parag Sharma, Adv.
V/s
UT of J&K and Ors.
Respondent(s)
Through: Mr. F.A.Natnoo, AAG.
Coram:
Hon'ble Mr. Justice Sanjeev Kumar, Judge
ORDER
Heard in part.
List for continuation tomorrow i.e., 4th December, 2020.
(Sanjeev Kumar) Judge Srinagar 03.12.2020 "Shamim Dar"
SHAMIM AHMAD DAR 2020.12.03 16:01 I attest to the accuracy and integrity of this document