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Jammu & Kashmir High Court

M/S.Trb Infratech Pvt. Ltd vs Ut Of J&K And Ors on 3 December, 2020

Author: Sanjeev Kumar

Bench: Sanjeev Kumar

              Suppl. 1
              Admission
              Sr. No. 102



                                  HIGH COURT OF JAMMU AND KASHMIR
                                             AT JAMMU
                                    (Through Video Conferencing from Srinagar)

                                                  WP (C) 1861/2020
                                                  CM No. 6689/2020
                                                  CM No. 6690/2020

             M/S.TRB Infratech Pvt. Ltd
                                                                        Petitioner(s)

                                          Through: Mr. Parag Sharma, Adv.

                                    V/s

             UT of J&K and Ors.
                                                                        Respondent(s)

                                          Through: Mr. F.A.Natnoo, AAG.
             Coram:
                               Hon'ble Mr. Justice Sanjeev Kumar, Judge

                                                  ORDER

Heard in part.

List for continuation tomorrow i.e., 4th December, 2020.

(Sanjeev Kumar) Judge Srinagar 03.12.2020 "Shamim Dar"

SHAMIM AHMAD DAR 2020.12.03 16:01 I attest to the accuracy and integrity of this document