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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(3) in Drugs (Prices Control) Order, 2013

(3)In cases, where vaccines or immunoglobulins or sera are listed in this Schedule, irrespective of variation in source, composition and strength, all the products of the same vaccines or immunoglobulins or sera as approved by the licensing authority are considered included.