Section 6(2) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966
(2)A detenu shall be allowed to bring his own feeding utensils, but if for any reason he is unable to do so, the Superintendent shall allow him such utensils as are admissible to B and C class Civil prisoners according to his Division i.e. I and II respectively, as the case may be.
