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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Madhya Pradesh - Subsection

Section 18(a) in The M.P. Borstal Rules, 1960

(a)For the purpose of encouraging diligence and good conduct, and thereby to promote discipline amongst the inmates, a system of awarding daily one mark for conduct and school work and one mark for trade shall be observed. On holidays two marks shall be allowed for conduct. The teachers and trade masters shall maintain a register for the purpose of marks or rewards in which daily marks of rewards shall be recorded against the names of the inmates who have earned them.