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Bombay High Court

Gac Shipping (India) Pvt. Ltd vs M. V. Golden Pride on 29 March, 2022

Author: N. J. Jamadar

Bench: N. J. Jamadar

                                                                                    11-comas-7-2021.doc




                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      ORDINARY ORIGINAL CIVIL JURISDICTION
                                           IN ITS COMMERCIAL DIVISION

                                    COMMERCIAL ADMIRALTY SUIT NO.07 OF 2021
                                                     WITH
                                       INTERIM APPLICATION NO.3140 OF 2021
                                                     WITH
VISHAL                               COMMERCIAL APPEAL (L) NO.10068 OF 2020
SUBHASH
PAREKAR               GAC Shipping (India) Private Limited                  ...Plaintiff
Digitally signed by
VISHAL SUBHASH                   vs.
PAREKAR
Date: 2022.03.30
                      M.V. Golden Pride                                     ...Defendant
18:17:57 +0530

                      Mr. Bimal Rajasekhar, for the Plaintiff
                      Mr. Kunal Gaikwad a/w. Ms. Adeeba Khan, for Defendant No. 1.
                      Mr. Vishal Sheth a/w. Mr. Mr. Kunal Naik, for the Applicant in
                      IA.No.3140 of 2021.

                                               CORAM :    N. J. JAMADAR, J.
                                               DATE :     MARCH 29, 2022
                      P.C.:

1. The learned counsel for the plaintiff pointed out that the Commercial Appeal (L) No. 10068 of 2020 has already been disposed of by order dated 7th January, 2021.

2. Commercial Appeal (L) No. 10068 of 2020 is removed from board.

3. List along with Interim Application No. 2832 of 2021; Interim Application (L) No. 9514 of 2022 and Commercial Admiralty Suit Nos. 49 of 2021 and 3 of 2021, on 12th April, 2022.




                                                                      (N. J. JAMADAR, J.)



                      Vishal Parekar, P.A.                                                         ...1