Bombay High Court
Gac Shipping (India) Pvt. Ltd vs M. V. Golden Pride on 29 March, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
11-comas-7-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL ADMIRALTY SUIT NO.07 OF 2021
WITH
INTERIM APPLICATION NO.3140 OF 2021
WITH
VISHAL COMMERCIAL APPEAL (L) NO.10068 OF 2020
SUBHASH
PAREKAR GAC Shipping (India) Private Limited ...Plaintiff
Digitally signed by
VISHAL SUBHASH vs.
PAREKAR
Date: 2022.03.30
M.V. Golden Pride ...Defendant
18:17:57 +0530
Mr. Bimal Rajasekhar, for the Plaintiff
Mr. Kunal Gaikwad a/w. Ms. Adeeba Khan, for Defendant No. 1.
Mr. Vishal Sheth a/w. Mr. Mr. Kunal Naik, for the Applicant in
IA.No.3140 of 2021.
CORAM : N. J. JAMADAR, J.
DATE : MARCH 29, 2022
P.C.:
1. The learned counsel for the plaintiff pointed out that the Commercial Appeal (L) No. 10068 of 2020 has already been disposed of by order dated 7th January, 2021.
2. Commercial Appeal (L) No. 10068 of 2020 is removed from board.
3. List along with Interim Application No. 2832 of 2021; Interim Application (L) No. 9514 of 2022 and Commercial Admiralty Suit Nos. 49 of 2021 and 3 of 2021, on 12th April, 2022.
(N. J. JAMADAR, J.)
Vishal Parekar, P.A. ...1