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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Iron Ore Mines, Manganese Ore Mines And Chrome Ore Mines Labour Welfare Cess Act, 1976

(2)Words and expressions used but not defined in this Act and defined in the Iron Ore Mines [, Manganese Ore Mines and Chrome Ore Mines Labour Welfare] [Substituted by Act 44 of 1982, Section 4, for " and Manganese Ore Mines Labour Welfare" (w.e.f. 1.7.1983). ] Fund Act, 1976, shall have the meanings respectively assigned to them in that Act.