Supreme Court - Daily Orders
M/S Prime Power Corporation Ltd. vs S.K. Mali Electrical And Energy ... on 5 January, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.32 COURT NO.1 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).35142/2017
(Arising out of impugned final judgment and order dated 04-09-2017
in WP No.8090/2017 passed by the High Court Of M.P., Principal Seat
At Jabalpur)
M/S PRIME POWER CORPORATION LTD. Petitioner(s)
VERSUS
S.K. MALI ELECTRICAL AND ENERGY CONSULTANT & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.136055/2017-EXEMPTION FROM FILING
O.T.)
Date : 05-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Nitin Bhardwaj, Adv. [AOR]
Mr. Baij Nath Patel, Adv.
For Respondent(s) --
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The Special Leave Petition is dismissed.
(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2018.01.05 18:17:41 IST Reason: