Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Supreme Court - Daily Orders

M/S Prime Power Corporation Ltd. vs S.K. Mali Electrical And Energy ... on 5 January, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.32                              COURT NO.1                  SECTION IV-A

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                    No(s).35142/2017

     (Arising out of impugned final judgment and order dated 04-09-2017
     in WP No.8090/2017 passed by the High Court Of M.P., Principal Seat
     At Jabalpur)

     M/S PRIME POWER CORPORATION LTD.                                     Petitioner(s)

                                                    VERSUS

     S.K. MALI ELECTRICAL AND ENERGY CONSULTANT & ORS.                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.136055/2017-EXEMPTION FROM FILING
     O.T.)


     Date : 05-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)                 Mr. Nitin Bhardwaj, Adv. [AOR]
                                       Mr. Baij Nath Patel, Adv.

     For Respondent(s)                 --


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard learned counsel for the petitioner. The Special Leave Petition is dismissed.

(Subhash Chander) (H.S. Parasher) AR-cum-PS Assistant Registrar Signature Not Verified Digitally signed by SATISH KUMAR YADAV Date: 2018.01.05 18:17:41 IST Reason: