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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(g) in Kerala Fish Seed Act, 2014

(g)'fish farmer' means an individual or a group of individuals Or a firm or an agency or a Company or any other juristic person owning or having taken on lease a land or a water body and having taken up for fish seed rearing or fish culture in pond or in confined waters or in structures erected in them or in any other manner;