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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(f) in Companies Act, 1956 - Applicability to Limited Liability Partnership

(f)for the words "this Act" occurring in any of the aforesaid provisions of the Companies Act, 1956, the words "Limited Liability Partnership Act" shall be substituted.