Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40A] [Entire Act] State of Mizoram - Subsection Section 40A(6) in The Mizo District (Forest) Act, 1955 (6)The forest villagers admitted into the reserve forest shall execute an agreement in the form as may be prescribed from time to time by the Executive Committee.
