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State of West Bengal - Section
Section 383 in West Bengal Municipal Act, 1993
383. [***] [Section 383 omitted by the West Bengal Act 30 of 1994, w.e.f. 13.7.1994]
| Prior to omission by the West Bengal Act 30 of 1994 the Section read as;383. Officers and other employees.- A Notified Area Authority may, subject to the approval of the State Government appoint such officer and other employees as may be necessary for the purpose of giving effect to the provisions of this Chapter. |