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[Cites 0, Cited by 0] [Section 165] [Entire Act]

State of Nagaland - Subsection

Section 165(b) in Nagaland Municipal Act, 2001

(b)If any addition or alteration is made to or in the building, wall, hoarding, frame, post kiosk, or structure upon or over which the advertisement is erected, exhibited, fixed or retained