Section 12 in The Orissa Co-operative Societies Rules, 1965
12. List of Registered Societies to be maintained in the Office of the Registrar.
- The Registrar shall keep in his office -(1)a register of the names and addresses of all registered Societies; and(2)a register of the Bye-Laws of such Societies with all subsequent amendments thereto, arranged in order in which the amendments are registered.
