Madhya Pradesh High Court
Sonic Biochem Extractions Ltd. vs The State Of M.P. on 8 March, 2022
Author: Chief Justice
Bench: Chief Justice
1
The High Court Of Madhya Pradesh
WP No. 1345 of 2005
(KRITI INDUSTRIES INDIA LTD. Vs THE STATE OF M.P.)
WP/01668/2005, WP/03339/2005, WP/04006/2005, WP/00558/2006, WP/01963/2009,
WP/04702/2009, WP/04703/2009
Indore, Dated : 08-03-2022
Shri Manoj Munshi - Advocate for the petitioner.
Shri Umesh Gajankush - Additional Advocate General for the
respondent - State.
Call next week at the request of petitioner's counsel.
(RAVI MALIMATH) (VIJAY KUMAR SHUKLA) CHIEF JUSTICE JUDGE VM Signature Not Verified VerifiedDigitally Digitally signed by SAN VARGHESE MATHEW Date: 2022.03.08 18:50:35 IST