Supreme Court - Daily Orders
The Divisional Controller, ... vs Rajeshwari Ramaswami Pari on 7 April, 2026
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.16 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.11947/2026
[Arising out of impugned final judgment and order dated 23-12-2025
in WP No. 14318/2023 passed by the High Court of Judicature at
Bombay at Aurangabad]
THE DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD
TRANSPORT CORPORATION Petitioner(s)
VERSUS
RAJESHWARI RAMASWAMI PARI Respondent(s)
[IA No. 96749/2026 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 96751/2026 - EXEMPTION FROM FILING O.T.] Date : 07-04-2026 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL HON'BLE MR. JUSTICE VIJAY BISHNOI For Petitioner(s) :
Mr. Pravartak Suhas Pathak, AOR Ms. Mansi Jain, Adv.
Mr. Ritu Raj, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R The present Special Leave Petition raises an issue regarding payment of ₹59,962/- to the respondent employee, which according to the petitioner corporation, had already been paid but has not been adjusted. For that, sufficient material was not produced before the High Court. As a Signature Not Verified result, a finding was recorded against the petitioner. Digitally signed by KRITIKA TIWARI Date: 2026.04.13 18:00:55 IST Reason: The present Special Leave Petition accordingly raises an issue pertaining to ₹59,962/-. The State 1 Corporation coming to this Court raising an issue only with reference to the aforesaid amount deserves to be burdened with costs besides dismissal of the petition.
Accordingly, we dismiss the petition and impose a cost of ₹25,000/- (Rupees twenty five thousand only). The amount of cost shall be deposited by the petitioner in the below mentioned bank account within four weeks from today:
Name of Fund Armed Forces Battle
Casualties Welfare Fund
Bank Name Canara Bank Branch South
Block, Defence Headquarters,
New Delhi – 110011
IFSC Code CNRB0019055
Account No. 90552010165915
The Registry is directed to forward a copy of this order on the following email id for information:
[email protected] Pending application shall also stand disposed of.
(KRITIKA TIWARI) (MANOJ KUMAR)
SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)
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