Andhra Pradesh High Court - Amravati
M/S Rashi Peripherals Ltd., vs Chodabathula Veera Satya Rama Krishna on 15 November, 2021
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: A.S.No.388 of 2019
PROCEEDING SHEET
Sl. Office
DATE ORDER
No Note
8. 15.11.2021 CPK, J & RNT, J
Registry shall delete the name of Sri E.V.V.S.
Ravi Kumar, for the appellants.
Learned counsel for the respondents seeks
time to get instructions with regard to I.A.Nos.1 and 2 of 2021.
List the matter on 18.11.2021.
________ CPK, J ________ RNT, J AKN