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Supreme Court - Daily Orders

B.K. Jayamma vs B.K. Ramaiah on 24 April, 2023

Bench: Surya Kant, J.K. Maheshwari

                                                 1

     ITEM NO.10                          COURT NO.9                SECTION IV­A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

             Petition(s) for Special Leave to Appeal (C)         No(s).     19885/2021

     (Arising out of impugned final judgment and order dated 23­07­2021
     in RFA No. 564/2019 passed by the High Court Of Karnataka at
     Bengaluru)

     B.K. JAYAMMA & ANR.                                            Petitioner(s)

                                               VERSUS

     B.K. RAMAIAH & ORS.                                            Respondent(s)

     (IA No. 23808/2023 ­ APPLICATION FOR VACATION OF INTERIM ORDER,IA
     No. 157372/2021 ­ EXEMPTION FROM FILING O.T. & IA No. 31620/2023 ­
     VACATING STAY)

     Date : 24­04­2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE J.K. MAHESHWARI

     For Petitioner(s)
                                  Mr. Col.Balasubramanian, Sr. Adv.
                                  Mrs. T S Shanthi, Adv.
                                  Mr. Narendra Kumar, AOR
                                  Mr. Sanjeev Kumar, Adv.
     For Respondent(s)
                                  Mr. Siddharth Dave, Sr. Adv.
                                  Mr. Anand Varma, AOR
                                  Ms. Adyasha Nanda, Adv.

                                  Ms. Irfana Nazeer, Adv.
                                  Mr. Prastut Dalvi, Adv.
                                  Mr. Chetan B, Adv.
                                  Mr. Aaryaan Sadanand, Adv.
                                  Ms. Mitali Umat, Adv.
                                  Mr. Abhay Pratap Singh, AOR
Signature Not Verified

Digitally signed by
VISHAL ANAND
                                  Mr. Anand Sanjay M. Nuli, Adv.
Date: 2023.04.25
18:29:42 IST
Reason:
                                  Mr. Suraj Kaushik, Adv.
                                  Mr. Shiva Swaroop, Adv.
                                  Ms. Nandini Pandey, Adv.
                                  Mr. Nanda Kumar K.B, Adv.
                                 For M/s. Nuli & Nuli, AOR
                                            2


            UPON hearing the counsel the Court made the following
                               O R D E R

1. On the joint request made by learned Senior Counsels/counsel, appearing for the parties, who are sisters and brother, the matter is referred to the Bangalore Mediation Centre to explore the possibility of an amicable settlement of disputes between the parties in respect of the entire estate of Kempaiah.

2. The parties are directed to appear before the Bangalore Mediation Centre on 29­05­2023 at 11.00 a.m.

3. The Bangalore Mediation Centre is requested to send a report at the earliest.

4. Till then, interim order to continue.

5. List the matter after receipt of Mediation Report from the Bangalore Mediation Centre.

  (VISHAL ANAND)                                                (PREETHI T.C.)
ASTT. REGISTRAR­cum­PS                                        COURT MASTER (NSH)