Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 158(4)] [Section 158] [Entire Act] Union of India - Subsection Section 158(4)(a) in The Companies Act, 1956 (a)transmit to its registered office in India a copy of every entry in any foreign register as soon as may be after the entry is made; and