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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

Bombay Presidency - Subsection

Section 39(2)(e) in The Bombay Money-Lenders Act, 1946

(e)the form of the statement of accounts [and pass books] [These words were inserted by Bombay 57 of 1949, Section 8.] to be furnished [or delivered] [These words were inserted by Bombay 57 of 1949, Section 8.] and the date before which is to be furnished [or delivered] [These words were inserted by Bombay 57 of 1949, Section 8.] under sub-section (1), the fee to be paid under sub-section (2), and the sum of expenses to be paid under sub-section (3) of section 19;