Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 10 in M.P. Protected Forest Rules, 1960 10. The shooting rules made under Sections 26 (1) and 76 (d) of the Act and as in force in the Mahakoshal region shall apply mutntis mutandis to the protected forests as they apply in the case of reserved forests.
