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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(k) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(k)"Family" means a joint family of all persons descended from common ancestor, who live, worship and mess together permanently as shown in the Pariwar Register of the Panchayat but persons residing elsewhere due to their profession / business shall not be included in the family for the purpose of issue of Ration card;