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State of Uttar Pradesh - Section

Section 33 in The U.P. Cinematograph Rules, 1951

33. Pandal used during special cinematograph exhibition or by travelling cinemas.

- (i) In every pandal constructed of inflammable material there shall be kept on each side on opening at least seven feet high and eighteen feet wide. The opening may be closed by tattis fixed on split bamboo frame, fastened by twine on the inside but so as to be easily removable.
(ii)doors and openings not ordinarily in use may be covered or closed by mats, screen or similar material so as to prevent removal by light pressure from inside the building or structure.