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[Cites 0, Cited by 1] [Section 28(3)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(3)(p) in The Orissa Co-operative Societies Act, 1962

(p)[ has more than two children : [Inserted by Orissa Act No. 23 of 1994, Section 3(v)(c)w.e.f 1.1.1995.]