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State of Goa - Section

Section 15 in The Goa, Daman and Diu Land Revenue (City Survey) Rules, 1969

15. Form of acknowledgement for objections and of register of disputed cases.

- The acknowledgement for objections received in response to the notice given under rule 14 shall be given in Form H and the register of disputed cases in which such objections should be entered shall be in Form I