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State of Bihar - Section

Section 1 in Bihar State Journalist Insurance Scheme, 2014

1. Short Names, Extension, Commencement.

- (i) These Rules may be called as "Bihar State Journalist Insurance Scheme, 2014".
(ii)Its extension would be entire state of Bihar.
(iii)It will come into force at once.
(iv)These rules will be applicable on all those media representatives, who reside in Bihar, and his place of working is Bihar and place of working / posting is at the place, mentioned in the application.
In terms of those media representatives who belong to any Newspapers/ Magazines/ News Agencies / Electronic Media / News Media, which publish at least 50% news or comments on news.In terms of Independent Journalists, Press accreditation cardholder (Valid at the time of filling of the application form related to insurance issued by IPRD), it will be applicable.