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State of Telangana - Section

Section 24 in Kaloji Narayana Rao University of Health Sciences Act, 1986

24. [ Term of office of members of the Executive Council, the Academic Senate and the Planning Board. [Section 24 with marginal heading substituted by Act No.4 of 1998.]

- Save as otherwise provided, the members of the Executive Council, the Academic Senate and the Planning Board shall be reconstituted at or about the same time every three years and the members of these authorities shall except in the case of ex-officio members hold office as members thereof upto the date of next reconstitution.]