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[Cites 0, Cited by 0] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(1) in Delhi District Courts Establishment (Appointment & Conditions of Service) Rules, 2012

(1)The District Judge will make assessment in the month of January, everyyear, number of promotion vacancies existing and likely to occur during theyear in different category of posts.