Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 24 September, 2024

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Supreme Court - Daily Orders

Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 24 September, 2024

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

                                                              Civil Appeal   No(s).   2993/2020




     ITEM NO.40                         COURT NO.14                 SECTION XVII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   2993/2020

     RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL                      Appellant(s)

                                                  VERSUS

     VINOD KHANNA & ORS.                                            Respondent(s)

     IA No. 167876/2022 - APPLICATION FOR SUBSTITUTION
     IA No. 58144/2024 - CONDONATION OF DELAY IN FILING SUBSTITUTION
     APPLN.
     IA No. 58142/2024 - SETTING ASIDE AN ABATEMENT)

     WITH
     Diary No(s). 18587/2020 (XVII-A)
     IA No. 90921/2020 - EX-PARTE STAY
     IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 90919/2020 - PERMISSION TO FILE APPEAL)

     Diary No(s). 19854/2020 (XVII-A)
     ( FOR PERMISSION TO FILE APPEAL ON IA 99593/2020
     FOR STAY APPLICATION ON IA 99594/2020
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     99595/2020
     FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 69346/2021
     IA No. 69346/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 99595/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 99593/2020 - PERMISSION TO FILE APPEAL IA No. 99594/2020 - STAY APPLICATION) Date : 24-09-2024 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) Mr. Abhishek Agarwal, AOR Mr. Shivam Singh, Adv.

Mr. Divyansh Mishra, Adv.

Signature Not Verified Mr. Shubham Janghu, Adv. Digitally signed by Indu Marwah

Mr. Manish Kumar, AOR Date: 2024.09.25 17:43:12 IST Reason: Mr. Jeevan Prakash, AOR Mr. Madhav Prakash, Adv.

Civil Appeal No(s). 2993/2020 For Respondent(s) Dr. Sushil Kumar Gupta, Adv.

Mrs. Sunita Gupta, Adv.

Ms. Ipshita Gupta, Adv.

Ms. Ayushi Hatwal, Adv.

Mr. Ankit Shah, Adv.

Mr. Manan Verma, AOR Ms. Arundhaty Katju, Adv. Mr. Sanyam Khetarpal, Adv. Mr. Nitesh Goyal, Adv.

Ms. Prakriti Anand, Adv. Ms. Nitai Agarwal, Adv.

Ms. Lisa Sankrit, Adv.

Ms. Ritika Meena, Adv.

Mr. Ashutosh Jha, AOR UPON hearing the counsel the Court made the following O R D E R List for final disposal at 2 p.m. after Diwali vacation.

(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2

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