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Delhi High Court - Orders

Manik Aggarwal & Ors. Sadhna Aggarwal & ... vs Canara Bank & Ors. Union Bank Of India & ... on 2 March, 2021

Author: Yogesh Khanna

Bench: Yogesh Khanna

                                $~20, 24 & 25(common order)
                                *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                                +     W.P.(CRL) 396/2021
                                +     W.P.(CRL) 397/2021
                                +     W.P.(CRL) 1935/2020
                                      MANIK AGGARWAL & ORS.
                                      SADHNA AGGARWAL & ANR.
                                      ROHIT AGGARWAL                            ..... Petitioners
                                                      Through: Mr. Aditya Dewan, Advocate
                                                      versus

                                    CANARA BANK & ORS.
                                    UNION BANK OF INDIA & ORS.                   ..... Respondents
                                                     Through: Mr. Premtosh Mishra, Mr. Mayank
                                                               Tripathi, Mr. Abishek Aggarwal,
                                                               Advocates for Canara bank.
                                                               Mr. Anil Grover, SPP CBI along with
                                                               Mishal Vij & Mr. Neeraj, Advocates
                                                               for CBI.
                                                               Mr. Anant Gautam, Advocate for R-3
                                    CORAM:
                                    HON'BLE MR. JUSTICE YOGESH KHANNA
                                               ORDER

% 02.03.2021 CRL.M.A.3402/2021 in W.P.(CRL) 396/2021 CRL.M.A.3390/2021 in W.P.(CRL) 397/2021 Crl.M.A.No.3389/2021 in W.P.(CRL) 1935/2020

1. Issue notice to respondents/non-applicant through all modes/email and whatsapp returnable on 19.04.2021, the date already fixed.

YOGESH KHANNA, J.

MARCH 2, 2021 Neha Signature Not Verified Digitally Signed By:KAPIL SHARMA Signing Date:04.03.2021 16:03