Delhi High Court - Orders
Manik Aggarwal & Ors. Sadhna Aggarwal & ... vs Canara Bank & Ors. Union Bank Of India & ... on 2 March, 2021
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~20, 24 & 25(common order)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 396/2021
+ W.P.(CRL) 397/2021
+ W.P.(CRL) 1935/2020
MANIK AGGARWAL & ORS.
SADHNA AGGARWAL & ANR.
ROHIT AGGARWAL ..... Petitioners
Through: Mr. Aditya Dewan, Advocate
versus
CANARA BANK & ORS.
UNION BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Premtosh Mishra, Mr. Mayank
Tripathi, Mr. Abishek Aggarwal,
Advocates for Canara bank.
Mr. Anil Grover, SPP CBI along with
Mishal Vij & Mr. Neeraj, Advocates
for CBI.
Mr. Anant Gautam, Advocate for R-3
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 02.03.2021 CRL.M.A.3402/2021 in W.P.(CRL) 396/2021 CRL.M.A.3390/2021 in W.P.(CRL) 397/2021 Crl.M.A.No.3389/2021 in W.P.(CRL) 1935/2020
1. Issue notice to respondents/non-applicant through all modes/email and whatsapp returnable on 19.04.2021, the date already fixed.
YOGESH KHANNA, J.
MARCH 2, 2021 Neha Signature Not Verified Digitally Signed By:KAPIL SHARMA Signing Date:04.03.2021 16:03