Custom, Excise & Service Tax Tribunal
Cce, Ludhiana vs M/S Neepaz Steel (I) & on 12 May, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL NEW DELHI PRINCIPAL BENCH COURT NO. 1 Excise Appeal No. 1264-65 of 2006 CCE, Ludhiana Appellant (Rep. by Mrs. A. Pandy, Jt. CDR) versus M/s Neepaz Steel (I) & Tata Steel Ltd (TISCO) Respondent
(Rep by Sh. Hemant Bajaj, Adv.) DATE OF HEARING : 12.05.2008 ORDER SHEET {{{{{{ This appeal is being adjourned awaiting the decision in Appeal No. E/2434/06 which has been transferred to the Division Bench. Put up on 31.07.2008 for hearing. Meanwhile, Appeal No. E/2434/06 may be listed for hearing before the appropriate Bench.
(JUSTICE S.N. JHA) PRESIDENT Golay