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Custom, Excise & Service Tax Tribunal

Cce, Ludhiana vs M/S Neepaz Steel (I) & on 12 May, 2008

        

 
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI

PRINCIPAL BENCH  COURT NO. 1


Excise Appeal No. 1264-65 of 2006


CCE, Ludhiana                             		             Appellant
(Rep. by Mrs. A. Pandy,  Jt. CDR)

versus

M/s Neepaz Steel (I) & 
Tata Steel Ltd (TISCO)                                        Respondent

(Rep by Sh. Hemant Bajaj, Adv.) DATE OF HEARING : 12.05.2008 ORDER SHEET {{{{{{ This appeal is being adjourned awaiting the decision in Appeal No. E/2434/06 which has been transferred to the Division Bench. Put up on 31.07.2008 for hearing. Meanwhile, Appeal No. E/2434/06 may be listed for hearing before the appropriate Bench.

(JUSTICE S.N. JHA) PRESIDENT Golay