Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Assam - Subsection

Section 28(vii) in The Bodoland University Act, 2009

(vii)to deal with such other matters relating to the financial matters of the University as may be prescribed by the Statutes and the Ordinances.