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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(2A) in The Haryana State Agricultural Marketing Board (Sale of Immovable Property) Rules, 2000

(2A)[ Subject to availability, a plot not exceeding one hundred square yards at a token price of one hundred rupees per square yard, may be allotted, for setting up a free charitable hospital by a registered society/trust/association, in a grain market.] [Added by Haryana Notification No. 9006-Agri.S(2)-2001/12972, dated the 9th July, 2001.]