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Calcutta High Court (Appellete Side)

376B Of The Indian Penal Code vs In Re: Hasan Ali on 1 December, 2020

01.12.2020 Sl. No.70 akd [Adjourned] C. R. M. 8698 of 2020 [via video conferencing] In Re: An application for anticipatory bail under Section 438 of the Code of Criminal Procedure filed on 14.10.2020 in connection with Ratua Police Station Case No.342 of 2020 dated 27.07.2020 under Section 376B of the Indian Penal Code.

And In Re: Hasan Ali ... ... Petitioner Ms. Minoti Gomes .. Advocate ... ... for the petitioner Mr. Ranabir Roy Chowdhury .. Advocate ... ... for the State Let this matter appear two weeks hence.

Case diary be produced on the next date of hearing.

(Suvra Ghosh, J.) (Joymalya Bagchi, J.)