Section 28 in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996
28. Payment of fines or compensation.
- The amount of any fine imposed or compensation granted by a Gram Nyayalaya shall ordinarily be paid to the Gram Nyayalaya within 15 days but the Gram Nyayalaya may, in its discretion, grant further time thereafter not exceeding 30 days in the aggregate.
